Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 93] [Entire Act] State of Punjab - Subsection Section 93(a) in The Punjab Municipal Corporation Act, 1976 (a)in the case of land, the gross annual rent at which it may reasonably be expected to let;
