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Madhya Pradesh High Court

Ritu Raj Singh vs Smt. Disha Kushwaha (Singh) on 7 March, 2018

                      THE HIGH COURT OF MADHYA PRADESH
                                 WP-5967-2015
                                 (RITU RAJ SINGH Vs SMT. DISHA KUSHWAHA (SINGH))


    19
    Jabalpur, Dated : 07-03-2018
         Shri Prashant Singh, learned counsel for the petitioner.
         Shri Praveen Dubey, learned counsel for the respondent.

Learned counsel for the petitioner - wife submits that the client has taken the brief from him, hence, four weeks' time is sh granted as prayed by him.

e List the case on 17.4.2018.

ad On the aforesaid date the petition shall be heard finally.


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        (S.K. GANGELE)                                                 (SMT. ANJULI PALO)
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  Digitally signed by BASANT
  KUMAR SHRIVAS
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Date: 2018.03.07 14:20:03 +05'30' ig H