Madhya Pradesh High Court
Ritu Raj Singh vs Smt. Disha Kushwaha (Singh) on 7 March, 2018
THE HIGH COURT OF MADHYA PRADESH
WP-5967-2015
(RITU RAJ SINGH Vs SMT. DISHA KUSHWAHA (SINGH))
19
Jabalpur, Dated : 07-03-2018
Shri Prashant Singh, learned counsel for the petitioner.
Shri Praveen Dubey, learned counsel for the respondent.
Learned counsel for the petitioner - wife submits that the client has taken the brief from him, hence, four weeks' time is sh granted as prayed by him.
e List the case on 17.4.2018.
ad On the aforesaid date the petition shall be heard finally.
Pr
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(S.K. GANGELE) (SMT. ANJULI PALO)
JUDGE JUDGE
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Digitally signed by BASANT
KUMAR SHRIVAS
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Date: 2018.03.07 14:20:03 +05'30' ig H