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Delhi High Court - Orders

Oil And Natural Gas Corporation Limited vs Consortium Of Sree Meil on 13 October, 2020

Author: Rekha Palli

Bench: Rekha Palli

                                                                               via video conferencing
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                      *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                      +         O.M.P. (COMM) 438/2020
                                OIL AND NATURAL GAS CORPORATION LIMITED
                                                                              ..... Petitioner
                                             Through: Mr. Sudhir Nandrajor Sr. Adv. with
                                             Mr. Kunal Kumar, Adv.

                                                   versus

                                CONSORTIUM OF SREE MEIL              ..... Respondent
                                            Through: Mr. Sachin Dutta, Sr. Adv. with
                                            Mr.Purvesh Buttan, Adv.

                                CORAM:
                                HON'BLE MS. JUSTICE REKHA PALLI
                                              ORDER

% 13.10.2020 I.A. 9276/2020

1. This is an application filed by the respondent seeking release of the amount deposited by the petitioner. After some arguments learned senior counsel for the applicant prays for and is granted two weeks time to file an additional affidavit along with relevant documents in support of the corporate guarantee, which it is willing to furnish as a pre-condition for release of the amount.

2. At request, list on 04.11.2020.

REKHA PALLI, J.

OCTOBER 13, 2020 'sdp' Signature Not Verified Digitally Signed By:SANDEEP KUMAR Signing Date:13.10.2020 22:20