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[Cites 0, Cited by 0] [Section 32] [Entire Act]

British India - Subsection

Section 32(4) in British Nationality Act, 1948

(4)Any reference in this Act to India, being a reference to a state of affairs existing before the 15th day of August, nineteen hundred and forty-seven, shall be construed as a reference to British India as defined by section three hundred and eleven of the Government of India Act, 1935.