Section 31 in Wild Life (Protection) Punjab Rules, 1975
31. Application for licence to commerce or carry on business as a manufacturer of or dealer in any animal article etc.
- Every person desiring to commence or carry on business as :-(i)a manufacturer of or dealer in any animal article; or(ii)a taxidermist; or(iii)a dealer in trophy or uncured trophy; or(iv)a dealer in captive animals;shall make an application in Form No. 14 for the grant of a licence.
