Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 90(8)] [Section 90] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 90(8)(g) in Arunachal Pradesh Goods Tax Act, 2005

(g)fails without sufficient cause, when directed so to do under section 49 to keep any accounts or record, in accordance with the directions;