Delhi High Court - Orders
Asif Hamid Khan vs State & Ors on 9 October, 2023
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 3501/2018 & CRL.M.A. 47419/2018
ASIF HAMID KHAN ..... Petitioner
Through: Mr. Nishant Kush, Ms. Mercy
Hussain, Mr. Siddharath Sikri and
Ms. Kirti Singh, Advocates
versus
STATE & ORS ..... Respondent
Through: Ms. Nandita Rao, ASC for State with
W/SI Kamini Saini, P.S. Tuglak
Road.
Mr. Danish Aftab Chowdhury, Mr.
Nagmani and Mr. Suhail Malik,
Advocates for R-2.
CORAM:
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 09.10.2023 [The proceeding has been conducted through Hybrid mode]
1. It has been given to understand that the written submissions have been returned under objections on account of the fact that they exceed three pages. Learned counsel jointly request that the written submissions be permitted to be filed within five pages.
2. Let the written submissions be filed not exceeding five pages.
3. List on 17.11.2023 in first 10 matters.
4. Interim order, if any, to continue till then.
TUSHAR RAO GEDELA, J OCTOBER 9, 2023 Aj This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/10/2023 at 11:45:02