Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22(14)] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(14)(a) in The Sugar Development Fund Rules, 1983

(a)The loan from the Fund along with the interest due thereon shall be recovered in half-yearly instalments not exceeding eight in number.