Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 257B] [Entire Act] State of Rajasthan - Subsection Section 257B(2) in Rajasthan Land Revenue Act 1956 (2)When any amount is paid under sub-section (1), such amount along with the protest shall be forwarded to the officer or authority at whose instance proceedings were so started.