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[Cites 0, Cited by 0] [Section 59(2)] [Section 59] [Entire Act]

State of Madhya Pradesh - Subsection

Section 59(2)(a) in The M.P. Shops and Establishments Act, 1958

(a)
(i)the form of submission of a statement to the Inspector, and the fees and other particulars which shall be given along with such statement under sub-section (2) of Section 6;
(ii)the manner of registration of establishment in the register of establishments and the form in which a Registration Certificate shall be issued to the employer under sub-section (3) of Section 6;
(iii)prescribing for renewal of Registration Certificate under sub-section (5) of Section 6;