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Himachal Pradesh High Court

Mr. Anil Kumar Vashist vs . Municipal Council, Una & Ors. on 7 November, 2022

Author: Satyen Vaidya

Bench: Satyen Vaidya

Mr. Anil Kumar Vashist vs. Municipal Council, Una & Ors.

.

RSA No. 300 of 2022.

07.11.2022 Present: Mr. Vipul Sharda, Advocate, for the appellant.

Mr. V. B. Verma, Advocate, for respondent No.3.

RSA No. 300 of 2022.

Notice to the respondents. Mr. V.B. Verma, learned counsel, waives service of notice on behalf of respondent No.3.

Issue notice to respondents No.1 and 2, returnable on 9th January, 2023. Steps be taken within a week.

(Satyen Vaidya) Judge.

7th November, 2022.

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