Himachal Pradesh High Court
Mr. Anil Kumar Vashist vs . Municipal Council, Una & Ors. on 7 November, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
Mr. Anil Kumar Vashist vs. Municipal Council, Una & Ors.
.
RSA No. 300 of 2022.
07.11.2022 Present: Mr. Vipul Sharda, Advocate, for the appellant.
Mr. V. B. Verma, Advocate, for respondent No.3.
RSA No. 300 of 2022.
Notice to the respondents. Mr. V.B. Verma, learned counsel, waives service of notice on behalf of respondent No.3.
Issue notice to respondents No.1 and 2, returnable on 9th January, 2023. Steps be taken within a week.
(Satyen Vaidya) Judge.
7th November, 2022.
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