Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Punjab - Subsection

Section 18(2)(d) in The Punjab State Board of Technical Education and Industrial Training Act, 1992

(d)securing admission to the examination in contravention of the rules or regulations governing admissions to such examination; or