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[Cites 0, Cited by 0] [Section 214] [Entire Act]

Union of India - Subsection

Section 214(g) in The Building And Other Construction Workers '(Regulation Of Employment And Conditions Of Service) Central Rules, 1998

(g)a responsible person for inspecting pile-driving equipment, inspects such equipment before taking it into use and takes all appropriate measures as required for the safety of building workers before commencing piling work by such equipment.