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Delhi High Court - Orders

Niam Analytical And Research ... vs The State Of Nct Of Delhi on 29 April, 2022

Author: Prateek Jalan

Bench: Prateek Jalan

                     $~49
                     *    IN THE HIGH COURT OF DELHI AT NEW DELHI

                     +       W.P.(CRL) 964/2022 & CRL.M.A. 8091/2022
                             NIAM ANALYTICAL AND RESEARCH
                             LABORATORY                                  ..... Petitioner
                                             Through: Mr. Nakul Chaudhary, Advocate.

                                                         versus

                             THE STATE OF NCT OF DELHI              ..... Respondent
                                           Through: Mr. Avi Singh, ASC for the State
                                                    with SI Mohit Malik, PS Mayapuri,
                                                    Delhi.

                     CORAM:
                     HON'BLE MR. JUSTICE PRATEEK JALAN

                                               ORDER

% 29.04.2022 The proceedings in the matter have been conducted through virtual mode.

1. After some hearing, Mr. Nakul Chaudhary, learned counsel for the petitioner, seeks permission to withdraw this petition.

2. The petition, alongwith the pending application, is dismissed as withdrawn.

PRATEEK JALAN, J APRIL 29, 2022 'Bhupi' Click here to check corrigendum, if any Signature Not Verified Digitally signed By:SHITU NAGPAL Signing Date:30.04.2022 12:45:12