Delhi High Court - Orders
Niam Analytical And Research ... vs The State Of Nct Of Delhi on 29 April, 2022
Author: Prateek Jalan
Bench: Prateek Jalan
$~49
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 964/2022 & CRL.M.A. 8091/2022
NIAM ANALYTICAL AND RESEARCH
LABORATORY ..... Petitioner
Through: Mr. Nakul Chaudhary, Advocate.
versus
THE STATE OF NCT OF DELHI ..... Respondent
Through: Mr. Avi Singh, ASC for the State
with SI Mohit Malik, PS Mayapuri,
Delhi.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 29.04.2022 The proceedings in the matter have been conducted through virtual mode.
1. After some hearing, Mr. Nakul Chaudhary, learned counsel for the petitioner, seeks permission to withdraw this petition.
2. The petition, alongwith the pending application, is dismissed as withdrawn.
PRATEEK JALAN, J APRIL 29, 2022 'Bhupi' Click here to check corrigendum, if any Signature Not Verified Digitally signed By:SHITU NAGPAL Signing Date:30.04.2022 12:45:12