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[Cites 0, Cited by 0] [Section 205(1)] [Section 205] [Entire Act]

State of Madhya Pradesh - Subsection

Section 205(1)(a) in The M.P. Municipalities Act, 1961

(a)a drain be constructed of such size, materials and description, at such level, and with such fall, as shall appear to the Council to be necessary for the effectual drainage of such building;