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[Cites 0, Cited by 0] [Section 25(5)] [Section 25] [Entire Act]

State of Odisha - Subsection

Section 25(5)(c) in The Orissa Motor Transport Workers' Rules, 1966

(c)The employer shall conduct regular awareness programme (at least once in a month) to make the workers aware of the modes of transmission of HIV virus to prevent AIDs.]