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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(iii) in Andhra Pradesh Conduct of Education Common Entrance Test for admission into B.Ed. Course Rules, 2004

(iii)For the preparation of merit list, in case of more than one student scoring the same marks at Ed.CET. the tie shall be resolved to decide the relative ranking as follows: