Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 2 in The U.P. Fertilizer (Prices) (Supplementary) Order, 1974 2. Definition. - In this Order, unless the context otherwise provides, all expressions shall have the same meaning as in the Uttar Pradesh Fertilizer (Distribution) Order, 1974.
