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[Cites 0, Cited by 0] [Section 34(4)] [Section 34] [Entire Act]

NCT Delhi - Subsection

Section 34(4)(ii) in Delhi Juvenile Justice (Care and Protection of Children) Rules, 2009

(ii)The decision to grant or withdraw the above recognition shall be taken by the committee after thorough examination of the reports submitted by the welfare officer and/ or voluntary organization.