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[Cites 0, Cited by 0] [Section 25(5)] [Section 25] [Entire Act]

State of Punjab - Subsection

Section 25(5)(b) in Punjab Transparency in Public Procurement Act, 2019

(b)rescind the relevant contract or forfeit the payment of all or a part of the contract value if the procurement contract has been entered into between the procuring entity and the convicted bidder.