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State of Punjab - Section

Section 29 in Allotment/Transfer of Built up Booths in any Sector on Lease/Hire Purchase basis in Chandigarh Rules, 1991

29.

The "Chandigarh Allotment of Stalls in Day Market Rules, 1989" are hereby repealed.Amended Form "A"To[The Competent Authority] [Substituted vide Chandigarh Administration Gazette (Extraordinary) dated 11.2.1993]U.T. Chandigarh.One copy of passport size photo duly attested by a Magistrate Ist Class to be pasted here.Subject : Allotment of built-up booth in Sector ......in lieu of site of Sector ..... Rehri Market, Chandigarh.Sir,It is requested that the applicant may be allotted a built-up booth in Sector ... Chandigarh.Necessary particulars are given below: