Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act] State of Goa - Subsection Section 19(2)(b) in The Goa Tax on Entry of Goods Act, 2000 (b)two and half per cent of such amount for each month or for part thereof, subsequent to the first three months as aforesaid.