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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Odisha - Subsection

Section 53(1) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(1)No habitable room shall have a floor area less than 9.5 square metres except those in hostels attached to recognized educational institutions where the minimum floor area of room for residence of a single persons shall be 7.5 square metres. The minimum width of a habitable shall be 2.4 metres. Where there are two habitable rooms in a dwelling unit, the minimum area of one shall be not less than 9.5 square metres and the other not less than 7.5 square metres.