Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of West Bengal - Subsection Section 2(3) in The West Bengal Rural Employment And Production Act, 1976 (3)"proceeds or tax" means -(a)the proceeds of "surcharge on land revenue" levied under section 3, and(b)the proceeds of "rural employment cess" levied under section 4,
