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[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

State of Telangana - Subsection

Section 36(1)(b) in Telangana Housing Board Act, 1956

(b)that such lamps, lamp-posts and other apparatus as the local authority considers necessary for the lighting of such street and as ought to be provided by the Board have been so provided, and