Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of Punjab - Subsection Section 34(1) in Wild Life (Protection) Punjab Rules, 1975 (1)A licensee may apply in Form No. 16 for renewal of the licence granted under rule 33 within 30 days before the date of expiry of the licence.
