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Punjab-Haryana High Court

Estate Officer-Ii Haryana Urban ... vs Gurcharan Singh And Ors on 19 September, 2016

Author: Amit Rawal

Bench: Amit Rawal

        IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                       CHANDIGARH

                                                  CR No.5784 of 2016
                                                  Date of decision : 19.09.2016


Estate Officer-II, Haryana Urban Development Authority, Gurgaon

                                                                      ...Petitioner

                                         Versus

Gurcharan Singh and others

                                                                    ..Respondents

CORAM: HON'BLE MR. JUSTICE AMIT RAWAL.


Present:     Mr. Lokesh Sinhal, Advocate for the petitioner.

             Mr. Ashok Aggarwal, Sr. Advocate with
             Mr. Pavan Malik, Advocate for respondent(s).

             ****

AMIT RAWAL, J. (Oral)

For order, see CR No.5764 of 2016 titled as Estate Officer-II, Haryana Urban Development Authority, Gurgaon Vs. Manjit Singh and others, decided on 19.09.2016.




19.09.2016                                              (AMIT RAWAL)
pawan                                                      JUDGE

             Whether speaking/reasoned:-               Yes/No

             Whether reportable:-                      Yes/No




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