Punjab-Haryana High Court
Estate Officer-Ii Haryana Urban ... vs Gurcharan Singh And Ors on 19 September, 2016
Author: Amit Rawal
Bench: Amit Rawal
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CR No.5784 of 2016
Date of decision : 19.09.2016
Estate Officer-II, Haryana Urban Development Authority, Gurgaon
...Petitioner
Versus
Gurcharan Singh and others
..Respondents
CORAM: HON'BLE MR. JUSTICE AMIT RAWAL.
Present: Mr. Lokesh Sinhal, Advocate for the petitioner.
Mr. Ashok Aggarwal, Sr. Advocate with
Mr. Pavan Malik, Advocate for respondent(s).
****
AMIT RAWAL, J. (Oral)
For order, see CR No.5764 of 2016 titled as Estate Officer-II, Haryana Urban Development Authority, Gurgaon Vs. Manjit Singh and others, decided on 19.09.2016.
19.09.2016 (AMIT RAWAL)
pawan JUDGE
Whether speaking/reasoned:- Yes/No
Whether reportable:- Yes/No
1 of 1
::: Downloaded on - 25-09-2016 04:02:16 :::