Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Gujarat - Subsection Section 19(iii) in Gujarat Elementary Education Rules, 2010 (iii)The record, referred to in sub-Rule (i), shall be maintained preferably in electronic form and put in the public domain, and used for the purposes of clause (e) of section 8
