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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(vi) in Andhra Pradesh Un-aided Non-Minority Professional Institutions (Regulation of Admissions into Under-graduate Medical and Dental Professional Courses) Rules, 2003

(vi)The Committee of Admissions shall select and allot candidates in respect of seats to be filled by the competent authority in the Govt, professional Colleges, unaided Private Non-Minority Professional Colleges and unaided minority professional colleges simultaneously.