Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 355(2)] [Section 355] [Entire Act] State of Chattisgarh - Subsection Section 355(2)(xxxi) in The Chhattisgarh Municipalities Act, 1961 (xxxi)control which may be exercised over Councils in respect of financial matters generally and as to the authority which may exercise such control;