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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(vi) in The Schedule Castes And the Scheduled Tribes (Prevention Of Atrocities) Rules, 1995

(vi)constitute a high power State-level committee, district and divisional level committees or such number of other committees as deem proper and necessary for assisting the Government in implementation of the provisions of the Act;