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[Cites 0, Cited by 0] [Section 127] [Entire Act]

State of Punjab - Subsection

Section 127(iv) in Punjab Goods and Services Tax Rules, 2017

(iv)[ to furnish a performance report to the Council by the tenth of the close of each quarter.] [Inserted by Punjab Notification No. G.S.R.46/P.A.5/2017/S.164/Amd.(4)/2017, dated 3.10.2017 (w.e.f. 29.6.2017).]