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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(3) in The Punjab Agricultural Produce Markets (General) Rules, 1962

(3)The casual vacancies among non-official members of the Board shall be filled by calling a panels names in the manner indicated in sub-rule (1), consisting of such number as the State Government may in each case direct.