Section 2(via) in The West Bengal Primary Education Act, 1973
(via)[ "District" shall ordinarily mean a revenue District [* * * * * * * * * * *] [[Clauses (vi) and (via) first substituted for original clause (vi) by W. B. Act 47 of 1980, then clause (vi) again substituted by W.B. Act 28 of 1985. Previous clause (vi) was as under:
