Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Madhya Pradesh - Subsection Section 28(3) in High Court Rules and Orders In M.P. (3)the judgements and decrees [with maps and plans, if any,] [Inserted by Notification No. 5-1 -9-3-37, dated 27-6-1978.] of both the lower Courts;
