Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] Union of India - Section Section 40 in Aligarh Muslim University Act, 1920 40. Power to remove difficulties. Rep. by the Aligarh Muslim University (Amendment) Act, 1951 (62 of 1951), s.29.
