Section 17(1) in Madhya Pradesh Bhu-Rajaswa Sanhita (Bhu-Rajasva Ka Nirdharan Tatha Punarnirdharan) Niyam, 2018
(1)No appeal shall lie against any order of the Sub-Divisional Officer passed under these rules unless fifty per centum of the amount payable by a Bhumiswami under such order is deposited.
