Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 41] [Entire Act] State of Maharashtra - Subsection Section 41(3) in Nagpur Improvement Trust Act, 1936 (3)Every such notice shall be signed by, or by the order of, the Chairman.
