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State of Uttar Pradesh - Section

Section 141 in U.P. Revenue Code (Amendment) Act, 2016

141. Amendment of Section 186.

- In Section 186 of the said Code, in Hindi version, -
(a)in the marginal heading, for the words ^^fdlds }kjk fd;k x;k the words ^^fdlds }kjk fd;k tk; shall be substituted;
(b)for sub-section (2), the following sub-section shall be substituted, namely -
^^2 dksbZ fodz; jfookj ;k jkT; ljdkj ds dk;kZy;ksa ds fy, vf/klwfpr vU; vodk'k fnol esa ugha fd;k tk;sxkA**