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Himachal Pradesh High Court

Asha Furniture House vs . Anup Kumar & Anr. on 19 October, 2022

Author: Satyen Vaidya

Bench: Satyen Vaidya

Asha Furniture House vs. Anup Kumar & Anr.

.

Cr. R. No. 560 of 2022.

19.10.2022 Present: Mr. Shivam Prashar, Advocate, proxy counsel for the petitioner.

Mr. Desh Raj Thakur, Addl.A.G., for the respondent.2.

List on 21st October, 2022.

(Satyen Vaidya) r Judge.

19th October, 2022. (jai) ::: Downloaded on - 19/10/2022 20:05:03 :::CIS