Himachal Pradesh High Court
Asha Furniture House vs . Anup Kumar & Anr. on 19 October, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
Asha Furniture House vs. Anup Kumar & Anr.
.
Cr. R. No. 560 of 2022.
19.10.2022 Present: Mr. Shivam Prashar, Advocate, proxy counsel for the petitioner.
Mr. Desh Raj Thakur, Addl.A.G., for the respondent.2.
List on 21st October, 2022.
(Satyen Vaidya) r Judge.
19th October, 2022. (jai) ::: Downloaded on - 19/10/2022 20:05:03 :::CIS