Section 38(5) in The Tamil Nadu Catering Establishments Rules, 1959
(5)[ An abstract of the Act and the rules made thereunder shall be displayed either in English or in Tamil in every catering establishment in such form as the State Government may, by notification in the Tamil Nadu Government Gazette, specify.] [Substituted by G.O. Ms. No. 1900, Labour, dated the 6th August, 1983.]
