Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 17 in Port of Bombay Passenger Boats Rules, 1962 17. Suspended or revoked licenses to be returned to the Deputy Conservator - Suspended or revoked licenses shall be returned to the Deputy Conservator within 24 hours of such suspensions or revocation.
