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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Himachal Pradesh - Subsection

Section 21(1)(g) in The Himachal Pradesh National Law University Act, 2016

(g)three persons amongst legal academicians who have achieved their place of eminence in legal education/research and who are not in the services of the University, to be nominated by the Chancellor.