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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of West Bengal - Subsection

Section 20(5) in The Paschim Banga Ayurvedic System Of Medicine Act, 1961

(5)The Registrar and all officers and servants appointed by the Parishad shall work under the direct control and supervision of the President or in his absence, of the Vice-President.