Section 291(2) in U.P. Zamindari Abolition and Land Reforms Rules, 1952
(2)[ When the naib-tahsildar "Visits the halqa of an amin which is distant from the tahsil he may take charge of the money collected by the amin.Where he does so he shall enter the amount in Column 4 of the cash book in Z.A. Form 76 and sign Column 6 thereof in token of receipt. The naib-tahsildar shall deposit the money received by him in the treasury by the next working day or on his return to tahsil.] [Substituted by Notification No. 9203(1)/1-A-463-1952, dated 11.02.1953.]
