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[Cites 0, Cited by 0] [Section 39(4)] [Section 39] [Entire Act]

State of Chattisgarh - Subsection

Section 39(4)(I) in Pandit Sundar Lal Sharma (Open) University Chhattisgarh Adhiniyam, 2004

(I)a provision requiring the submission of the budget to the State Government for sanction;