Rajasthan High Court - Jaipur
Smt Dropti Devi Wife Of Late Shri Murai ... vs Madan Mohan Gupta Sons Of Late Murari Lal on 30 November, 2018
Author: Veerendr Singh Siradhana
Bench: Veerendr Singh Siradhana
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writs No. 24970/2018
Smt Dropti Devi Wife Of Late Shri Murai Lal
----Petitioner
Versus
Madan Mohan Gupta Sons Of Late Murari Lal
----Respondent
For Petitioner(s) : Mr. Rahul Sharma for Mr. Rajneesh Gupta For Respondent(s) :
HON'BLE MR. JUSTICE VEERENDR SINGH SIRADHANA Order 30/11/2018 As prayed on behalf of the petitioner, list the matter after two weeks for reasons personal to the arguing counsel.
(VEERENDR SINGH SIRADHANA),J Pooja/77 Powered by TCPDF (www.tcpdf.org)