Supreme Court - Daily Orders
Chief Executive Officer, Janpad ... vs A L P Rao on 28 July, 2016
Bench: Kurian Joseph, Rohinton Fali Nariman
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (C) No. 2761 OF 2016
IN
SPECIAL LEAVE PETITION (C) No. 698 OF 2016
CHIEF EXECUTIVE OFFICER,
JANPAD PANCHAYAT, MOHGAON,
DISTRICT MANDLA Petitioner(s)
VERSUS
A L P RAO Respondent(s)
O R D E R
Delay condoned.
We have perused the Review Petition and record of the Special Leave Petition and are convinced that the order of which review has been sought does not suffer from any error apparent warranting its reconsideration.
The Review Petition is, accordingly, dismissed.
.......................J. [ KURIAN JOSEPH, J. ] .......................J. [ ROHINTON FALI NARIMAN ] New Delhi;
July 28, 2016.
Signature Not Verified Digitally signed by JAYANT KUMAR ARORA Date: 2016.08.01 15:17:11 IST Reason: Chamber Matter SECTION XV S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
R.P.(C) No. 2761/2016 In SLP(C) No. 698/2016 CHIEF EXECUTIVE OFFICER, JANPAD PANCHAYAT, MOHGAON, DISTRICT MANDLA Petitioner(s) VERSUS A L P RAO Respondent(s) (with appln. (s) for c/delay in filing review petition and office report) Date : 28/07/2016 This petition was circulated today. CORAM : HON'BLE MR. JUSTICE KURIAN JOSEPH HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN By Circulation UPON perusing papers the Court made the following O R D E R The Review Petition is dismissed in terms of the signed order.
(Jayant Kumar Arora) (Renu Diwan) Court Master Court Master (Signed order is placed on the file)