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[Cites 0, Cited by 0] [Section 56(1)] [Section 56] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 56(1)(c) in The Arunachal Pradesh Co-operative Societies Rules, 1984

(c)he has been responsible under Section 80 or 90 or has been held responsible for payment of costs of inquiry under Section 87; or