Supreme Court - Daily Orders
C.G.Holdings P.Ltd. vs Ramasamy Athappan . on 24 February, 2015
Bench: M.Y. Eqbal, Kurian Joseph
ITEM NO.1 COURT NO.10 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. 5-8/2014 & I.A. 9-12/2014 in Petition(s) for Special Leave to
Appeal (C) No(s). 9-12/2012
(Arising out of impugned final judgment and order dated 05/08/2011
in OSA No. 2/2009,05/08/2011 in OSA No. 3/2009,05/08/2011 in OSA
No. 4/2009,05/08/2011 in OSA No. 5/2009 passed by the High Court Of
Madras)
C.G.HOLDINGS P.LTD. Petitioner(s)
VERSUS
RAMASAMY ATHAPPAN & ORS. Respondent(s)
(for c/delay in filing application for restoration and restoration
and office report)
WITH
I.A. 9-12/2014, I.A. 13-16/2014 in SLP(C) No. 7626-7629/2012
(With appln.(s) for restoration and appln.(s) for c/delay in filing
application for restoration and Office Report)
Date : 24/02/2015 These applications were called on for hearing
today.
CORAM :
HON'BLE MR. JUSTICE M.Y. EQBAL
HON'BLE MR. JUSTICE KURIAN JOSEPH
For Petitioner(s)
Mr. S. Gowthaman,Adv.
Mr. Gaurav Juneja, Adv.
Mr. Aditya Ganju, Adv.
Mr. Sanjeev K. Kapoor, Adv.
For M/s. Khaitan & Co.,Adv.
For Respondent(s)
Mr. Kapil Sibal, Sr.Adv. (Appearance slip
Mr. N. Ganpathy,Adv. Not given)
Mr. P. Parmeswaran,Adv.
Signature Not Verified
Mr. C.A. Sundaram, Sr.Adv.
Mr. J. Sivanandaraaj, Adv.
Digitally signed by
Sukhbir Paul Kaur
Date: 2015.03.11
10:15:26 IST
Reason: Ms. Shalini Kaul, Adv.
Mr. Govind Manoharan, Adv.
Mr. Senthil Jagadeesan,Adv.
-2-
Mr. Shibashish Misra,Adv.
Mr. Subhasish Bhowmick,Adv.
M/s. Mahalakshmi Balaji & Co.,Adv.
UPON hearing the counsel the Court made the following
O R D E R
After hearing learned counsel for the parties, we think it proper to restore these special leave petitions. Hence the applications for restoration are allowed.
Delay in filing the applications for restoration is condoned.
Let the special leave petitions be restored to their original number.
As per earlier order dated 12.9.2014, let these special leave petitions be listed for hearing on a non miscellaneous day in the second week of March, 2015.
(Sukhbir Paul Kaur) (Indu Pokhriyal)
Court Master Court Master